Section 5(2) in The Gujarat Ministers' Salaries and Allowances Act, 1960
(2)There shall also be paid to each Minister a conveyance allowance at the rate of Rs. [4,000] [Substituted for the figures '3,000' by Gujarat 23 of 2005, dated 23' March 2005 (w.e.f. 01-04-2005).] per month.
