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State of Rajasthan - Section

Section 43 in Rajasthan Suppression of Immoral Traffic in Women and Girls Rules, 1958

43. Annual returns.

- The Superintendent shall submit to the Chief Inspector a report on the administration of his protective home for the previous year, not later than the 15th May of each year in the Form XIII. The Chief Inspector shall send annually to the Government in the first week of July each year a report on the working of these rules together with his remarks, if any.