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[Cites 0, Cited by 5] [Section 45] [Entire Act]

Union of India - Subsection

Section 45(1) in The Wakf Act, 1995

(1)The Chief Executive Officer shall prepare, in such form and at such time as may be prescribed, a budget in respect of the financial year next ensuing showing the estimated receipts and expenditure for each of the auqaf under the direct management of the Board, showing therein the estimated receipts and expenditure and submit it to the Board for its approval.