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Jammu & Kashmir High Court - Srinagar Bench

M/S Syed Aali Filling Station ... vs Union Territory Of J And K Th. Div. Commr ... on 11 May, 2026

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             HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                             AT SRINAGAR
                     WP(C)/2301/2025 CM/6078/2025.

      M/S SYED AaLI FILLING STATION PAKHARPORA.
                                                           ...Petitioner(s)
              Through:   Mr. Arif Sikander Mir, Advocate with
                         Ms. Laraib Anjaleena, Advocate.

                                      VERSUS
      UNION TERRITORY OF J AND K TH. DIV. COMMR AND ORS.
                                                           ...Respondent(s)

              Through:   None.

CORAM:
              HON'BLE MR. JUSTICE WASIM SADIQ NARGAL , JUDGE .
                                   ORDER

11.05.2026 Learnd counsel for the petitioner seeks adjournment. Accordingly, the matter is adjourned.

List on 13.05.2026.

(WASIM SADIQ NARGAL ) JUDGE SRINAGAR 11.05.2026 Bisma Jan.