Jammu & Kashmir High Court - Srinagar Bench
M/S Syed Aali Filling Station ... vs Union Territory Of J And K Th. Div. Commr ... on 11 May, 2026
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Suppl-I
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
WP(C)/2301/2025 CM/6078/2025.
M/S SYED AaLI FILLING STATION PAKHARPORA.
...Petitioner(s)
Through: Mr. Arif Sikander Mir, Advocate with
Ms. Laraib Anjaleena, Advocate.
VERSUS
UNION TERRITORY OF J AND K TH. DIV. COMMR AND ORS.
...Respondent(s)
Through: None.
CORAM:
HON'BLE MR. JUSTICE WASIM SADIQ NARGAL , JUDGE .
ORDER
11.05.2026 Learnd counsel for the petitioner seeks adjournment. Accordingly, the matter is adjourned.
List on 13.05.2026.
(WASIM SADIQ NARGAL ) JUDGE SRINAGAR 11.05.2026 Bisma Jan.