Section 3(1)(c) in The M.P. Shops and Establishments Act, 1958

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State of Madhya Pradesh - Subsection

Section 3(1)(c) in The M.P. Shops and Establishments Act, 1958

(c)persons exclusively engaged in preparatory or complementary work, such as clearing or forwarding clerks, responsible for the despatch of goods by rail or other means of communication and for customs formalities or messengers;

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State of Madhya Pradesh - Subsection

Section 3(1)(c) in The M.P. Shops and Establishments Act, 1958