Delhi High Court - Orders
G. S Developers & Contractors Pvt. Ltd vs Alpha Corp Development Private Limited ... on 12 February, 2024
Author: Jasmeet Singh
Bench: Jasmeet Singh
$~20,22 & 23
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 203/2022
G. S DEVELOPERS & CONTRACTORS PVT. LTD..... Petitioner
Through: Mr. Aashish Arya, Adv.
versus
ALPHA CORP DEVELOPMENT PRIVATE LIMITED & ANR.
..... Respondent
Through:
22
+ OMP (ENF.) (COMM.) 89/2022& EX.APPL.(OS) 2837/2022
MAGNUM INTERNATIONAL TRADING COMPANY PVT.
LTD. & ANR. ..... Decree Holder
Through: Mr. J.S. Bakshi, Sr. Adv., Mr. Sougat
Sinha, Ms. R.Gatathri Manasa, Advs
versus
G.S. DEVELOPERS AND CONTRACTORS PVT. LTD. & ANR.
..... Judgement Debtor
Through: Mr. Aashish Arya, Adv.
23
+ O.M.P. (COMM) 213/2022& I.A. 6734/2022, I.A. 6736/2022
MAGNUM INTERNATIONAL TRADING COMPANY PVT LTD
& ANR. ..... Petitioner
Through: Mr. J.S. Bakshi, Sr. Adv., Mr. Sougat
Sinha, Ms. R.Gatathri Manasa, Advs
versus
G S DEVELOPERS AND CONTRACTORS PVT LTD
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 14/02/2024 at 21:41:06
..... Respondent
Through: Mr. Aashish Arya, Adv.
CORAM:
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 12.02.2024 At request of counsels for G.S. Developers, re-notify on 24.04.2024.
JASMEET SINGH, J FEBRUARY 12, 2024/NG Click here to check corrigendum, if any This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 14/02/2024 at 21:41:06