Delhi High Court - Orders
Shaikh Shabir Ali & Ors vs Dental Council Of India & Anr on 24 February, 2023
Author: Satish Chandra Sharma
Bench: Chief Justice, Subramonium Prasad
$~69.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 2425/2023 & CM APPL. 9314/2023
SHAIKH SHABIR ALI & ORS.
..... Petitioner
Through: Mr. R.K. Saini and Mr. Dharmesh
Tripathi, Advs.
versus
DENTAL COUNCIL OF INDIA & ANR. ..... Respondent
Through: Mr. T. Singhdev, Ms. Anum Hussain,
Mr. Abhijit Chakravarty, Mr.
Tanishhq Srivastava, Mr. Bhanu
Gulati, Advs. for R-1.
Mr. Naginder Benipal, Advocate for
UOI.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 24.02.2023 Arguments heard. Order reserved.
SATISH CHANDRA SHARMA, CJ SUBRAMONIUM PRASAD, J FEBRUARY 24, 2023 N.Khanna Signature Not Verified Digitaaly Signed By:BHUPINDER SINGH ROHELLA Signing Date:01.03.2023 17:51:25