Allahabad High Court
Jai Narendra Singh @ Jainendra Singh vs Civil Judge (Junior Division) Haveli ... on 7 November, 2019
Author: Manoj Kumar Gupta
Bench: Manoj Kumar Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- MATTERS UNDER ARTICLE 227 No. - 8081 of 2019 Petitioner :- Jai Narendra Singh @ Jainendra Singh Respondent :- Civil Judge (Junior Division) Haveli Meerut And 10 Others Counsel for Petitioner :- Ajay Nand Pandey Hon'ble Manoj Kumar Gupta,J.
Prayer made in the instant petition is for issuing direction to the trial court to decide O.S. No. 64 of 2017, within a stipulated period.
It seems that so far, only some of the defendants have entered appearance. The matter is now being posted for disposal of application 81-ga.
Having regard to the facts of the case and submissions made, the instant petition is disposed of with direction to the trial court to decide the suit expeditiously, by fixing short dates and without granting unnecessary adjournments.
(Manoj Kumar Gupta, J.) Order Date :- 7.11.2019 Jaideep/-