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[Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act]

State of Punjab - Subsection

Section 34(2)(b) in Punjab Transparency in Public Procurement Act, 2019

(b)to ensure effective competition, an adequate number, not being less than three, of potential bidders selected in a non-discriminatory manner shall be included in the procurement process; and