Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 160 in Tamil Nadu Educational Rules 160. School buildings may be utilised for this purpose outside school hours. Where they are not so available, any other suitable building may be used for location of the rural colleges.Apparatus and Appliances
