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[Cites 0, Cited by 0] [Section 1098] [Entire Act]

Bengal Presidency - Subsection

Section 1098(c) in Police Regulations, Bengal , 1943

(c)If a letter be the commencement of a new correspondence and not in continuation of an existing file, it will form the nucleus of a new file to which will be assigned the next consecutive file number within the collection to which it belongs and also a title indicating its subject. An entry of the new file shall at once be made in the file index.