Section 7 in The National Trust for Welfare of Persons with Autism, Cerebral Palsy, Mental Retardation and Multiple Disabilities Act, 1999
7. Vacation of office by Members .-If a Member-
(a)becomes subject to any of the disqualifications mentioned in section 6; or(b)is, without obtaining leave of absence, absent from three consecutive meetings of the Board; or(c)tenders his resignation under section 5, his seat shall thereupon become vacant.
