Section 95(1)(iii) in The Maharashtra Agricultural Produce Marketing (Regulation) Rules, 1967

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State of Maharashtra - Subsection

Section 95(1)(iii) in The Maharashtra Agricultural Produce Marketing (Regulation) Rules, 1967

(iii)keeping a copy of the Act and of the rules and notifications issued thereunder and of its bye-laws open to inspection, free of charge at its office; and

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State of Maharashtra - Subsection

Section 95(1)(iii) in The Maharashtra Agricultural Produce Marketing (Regulation) Rules, 1967