Bombay High Court
Yuvraj Sitaram Dhamale vs State Of Maharashtra And Anr on 9 March, 2023
Author: Amit Borkar
Bench: Amit Borkar
Digitally
signed by
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VINA ARVIND
ARVIND KHADPE
KHADPE Date:
2023.03.10
14:36:17
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511-apl.24.2023.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
CRIMINAL APPLICATION (APL) NO.24 OF 2023
Yuvraj Sitaram Dhamale ... Applicant
vs.
The State of Maharashtra and anr ... Respondents
Mr.Satyavrat Joshi a/w Mr. Nitesh J. Mohite for the Applicant.
Mr. Arfan Sait, APP for the Respondent-State.
Mr. Abhishek Arote a/w Mr. Omkar Chitale for the Respondent
No2.
CORAM : AMIT BORKAR, J.
DATED : MARCH 09, 2023
P.C.:
1. Not on board. Taken on production board.
2. Stand over to 6th April, 2023.
3. Ad-interim relief, if any, granted earlier to continue till 6 th April, 2023.
(AMIT BORKAR, J.)