Manipur High Court
State Of Manipur & Anr vs National Human Rights on 18 December, 2024
Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
IN. 107
SHOUGRAKPAM Digitally signed by
SHOUGRAKPAM
DEVANANDA DEVANANDA SINGH
Date: 2024.12.18 13:14:30
SINGH +05'30'
IN THE HIGH COURT OF MANIPUR
AT IMPHAL
WP(C) No. 201 of 2023
State of Manipur & anr. ... Petitioners
Vs.
National Human Rights
Commission (NHRC) & anr. ... Respondents
B E F O R E
HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH
O R D E R
18-12-2024 Mr. Tomclist, learned counsel appearing for the petitioners seeks three weeks' time for filing rejoinder affidavit.
Mr. Karung H. Kom, learned counsel appearing for the respondents has no objection.
As prayed for, list this case again on 19-02-2025.
Earlier interim order shall continue till the next date.
JUDGE Devananda