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Manipur High Court

State Of Manipur & Anr vs National Human Rights on 18 December, 2024

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

                                                                                     IN. 107
SHOUGRAKPAM Digitally signed by
            SHOUGRAKPAM
DEVANANDA   DEVANANDA SINGH
            Date: 2024.12.18 13:14:30
SINGH       +05'30'



                                   IN THE HIGH COURT OF MANIPUR
                                               AT IMPHAL
             WP(C) No. 201 of 2023
             State of Manipur & anr.                                 ... Petitioners
                   Vs.
             National Human Rights
             Commission (NHRC) & anr.                                ... Respondents

                                       B E F O R E
                         HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                              O R D E R

18-12-2024 Mr. Tomclist, learned counsel appearing for the petitioners seeks three weeks' time for filing rejoinder affidavit.

Mr. Karung H. Kom, learned counsel appearing for the respondents has no objection.

As prayed for, list this case again on 19-02-2025.

Earlier interim order shall continue till the next date.

JUDGE Devananda