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State of Odisha - Section

Section 6 in The Orissa Bhoodan and Gramdan Rules, 1972

6. Powers and functions of the Chairman.

- The Chairman of the Samiti-
(i)shall convene and conduct the meetings of the Samiti;
(ii)shall preside over the meetings of the Samiti; and
(iii)shall have the powers to inspect and supervise- all the works undertaken by the Samiti.