Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Karnataka - Section

Section 41 in The Karnataka Rajya Dr. Gangubai Hangal Sangeetha Mattu Pradarshaka Kalegala Vishwavidyalaya Act, 2009

41. Faculties and Departments.

There shall be the following faculties comprising the departments under each faculty, as mentioned below:I. FACULTY OF VOCAL MUSIC:This faculty includes the below mentioned departments within it.
(a)Department of Hindustani Classical Vocal Music
(b)Department of Karnataka Classical Vocal Music
II. FACULTY OF INSTRUMENTS
(a)Department of String Instruments
(b)Department of Wind Instruments
(c)Department of Percussion Instruments
(d)Department of Beat Instruments
III. FACULTY OF MUSICOLOGY
(a)Shastra (Theory) Department
(b)Manuscript Department
(c)Audio-Visual Department
(d)Department of Research Methodology
(e)Department of Granth Sampadana
(f)Department of World Musicology
(g)Department of Translation
(h)Department of Museums and Achieves
IV. FACULTY OF DANCE
(a)Department of Bharatanatyam
(b)Department of Kathak
(c)Department of Kuchupudi
(d)Department of Yakshagana and Folk Dance.
V. FACULTY OF PERFORMING ARTS
(a)Department of Costumes
(b)Department of Animation
(c)Department of Humanities
(d)Department of History of Indian Arts and Culture
(e)Department of Folk, Songs, Music and Dance
(f)Department of Translation
(g)Department of Museums and Achieves
VI. FACULTY OF DRAMAVII. Any other Faculties as may be decided by the University.