Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Tamilnadu - Subsection Section 1(xi) in Tamil Nadu Legislative Assembly Travelling Allowance Rules, 1955 (xi)[ "Tour" means - [Vide G.O. Ms. No. 55, Legislative Assembly, dated the 27th November 1962.]
