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State of Punjab - Section

Section 10 in Chandigarh Allotment of Low Cost Tenements on Lease and Hire Purchase Basis Scheme, 1979

10.

The balance amount of premium as determined under clause 5, shall be recoverable in lump sum or in 216 equated monthly instalments. The allottee who opts to pay premium in instalments shall have to any interest @7% per annum.