Section 12(3) in Haryana Municipal Corporation Election Rules, 1994
(3)Where the roll or any part thereof is to be revised intensively it shall be prepared a afresh and [rule 4] [Substituted 'Rules 4 to 11' by Notification No. 4/4/2017-R-II, dated 14.3.2017 (w.e.f. 4.8.1994).] shall apply in relation to such revision as they apply in relation to the first preparation of a roll.
