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[Cites 0, Cited by 0] [Section 65A(1)] [Section 65A] [Entire Act]

Union of India - Subsection

Section 65A(1)(ii) in The Coal Mines Provident Fund Scheme

(ii)a sum of rupees one hundred for the purchase of shares in a Consumers' Co-operative Society and another sum of rupees one hundred for the purchase of shares in a Co-operative Credit Society, whichever of the amount specified in clause (i) or, as the case may be, in clause (ii) is less;