Section 11(5) in The Standard of Weights and Measures (Approval of Models) Rules, 1987
(5)The Director may also cause the information referred to in the forgoing sub-rules to be published in the journal, if any, published by the Central Government.] [Inserted by G.S.R. 492(E), dated 24-5-2000 (w.e.f. 8-8-2000). ]
