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State of Bihar - Section

Section 3 in Bihar Essential Articles (Display of Prices and Stocks) Order, 1977

3. Display of stock and prices.

- Every dealer shall before commencement of his business on any day display at a conspicuous place near the entrance of his business premises the following:-
(a)A list of prices and stocks of all those articles mentioned in Schedule I in which he deals:
[Provided that retailers, except the shops established under Public Distribution System will have to display the price of each article mentioned in Schedule I of the Bihar Essential Articles (Price and Stock) Display Order, 1977 and they shall have to display the availability of stock on the Display Board writing the word "Yes" or "No" in place of writing quantity of availability of stocks.] [Inserted by G.S.R. 28 dated 27.6.1986.]
(b)The price of every such article mentioned in Schedule II in which he deals in by affixing a price label or a price tag to each article, or by putting a price placard where the article is stored or kept for sale, unless the price of the article is already printed on the article itself, or its container, or packet or wrapper.
(c)List of prices of any article mentioned in Schedule II as may be specified from time to time by the Commissioners or the District Magistrates as the case may be: