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[Cites 0, Cited by 0] [Section 33(1A)] [Section 33] [Entire Act]

Union of India - Subsection

Section 33(1A)(c) in The Representation of the People Act, 1951

(c)in the case of a seat reserved for Sikkimese of Nepali origin, by an elector of the constituency as proposer: Provided further that no nomination paper shall be delivered to the returning officer on a day which is a public holiday.