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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Gujarat - Subsection

Section 11(2) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

(2)The Vice-Chancellor shall have power to convene meetings of the Court, the Executive Council, the Academic Council and such other authorities of the University of which he is the Chairperson. He may delegate this power to any other officer of the University.