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[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

State of Rajasthan - Subsection

Section 24(1)(c) in Rajasthan State Legal Services Authority Regulations, 1999

(c)in the event of any misconduct, misdemeanour or negligence on the part of such person in the course of receiving legal aid;