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Union of India - Section

Section 22 in The Merchant Shipping (Cargo Ship Construction And Survey) Rules, 1974

22. Lubricating and other oil systems.

- In every ship in which oil for lubrication, cooling or operation of the main propelling machinery and its ancillary services is circulated under pressure, adequate provision shall be made so that in the event of the failure of pump an alternative means of circulating such oil is available.