Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Andhra Pradesh - Subsection Section 5(4) in A.P. Intelligent Global Hub For Digital Pedagogies Act, 2019 (4)The Chairman of the Board shall be selected by mutual consent of the members of the Board of Directors, and shall have a term of five years.
