Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Haryana - Subsection

Section 11(2) in The Kurukshetra University Act, 1986

(2)The Vice-Chancellor shall hold office for a period of three years which may be renewed for not more than one term :Provided that no person shall be appointed to, or continue in, the office of the Vice-Chancellor if he has attained the age of 65 years.