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State of Gujarat - Section

Section 64 in Gujarat Public Trusts Act, 2011

64. Term of office of members of committee.

(1)A member shall be appointed to a committee for a period of five years, and shall be eligible for re-appointment.
(2)A member may, by writing under his hand addressed to the State Government, resign his membership of a committee:Provided that such resignation shall not take effect until the resignation has been accepted by the State Government.