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Rajasthan High Court - Jodhpur

Keshar Devi vs Aali on 25 July, 2022

Author: Vinod Kumar Bharwani

Bench: Vinod Kumar Bharwani

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           JODHPUR

                                                    S.B. Civil First Appeal No. 81/2021

                                   Keshar Devi
                                                                                                      ----Appellant
                                                                       Versus
                                   Aali
                                                                                                    ----Respondent


                                   For Appellant(s)          :     Mr. Rajesh Choudhary
                                   For Respondent(s)         :



                                          HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI

Order 25/07/2022 List this matter after one week, as prayed.

(VINOD KUMAR BHARWANI),J 21-Avinashb/-

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