Rajasthan High Court - Jodhpur
Keshar Devi vs Aali on 25 July, 2022
Author: Vinod Kumar Bharwani
Bench: Vinod Kumar Bharwani
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil First Appeal No. 81/2021
Keshar Devi
----Appellant
Versus
Aali
----Respondent
For Appellant(s) : Mr. Rajesh Choudhary
For Respondent(s) :
HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI
Order 25/07/2022 List this matter after one week, as prayed.
(VINOD KUMAR BHARWANI),J 21-Avinashb/-
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