Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 5] [Entire Act]

State of Bihar - Section

Section 11 in Bihar Staff Selection Commission Act, 2002

11. Financial Provisions.

- All expenditures to be incurred on the office of the Commission and on execution of work of the Commission shall be borne by the State Government. The Commission may receive examination fees from the candidates for holding different examinations/selections which shall be deposited in the State Treasury by the Commission.