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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(6) in Rajasthan Tourism Trade (Facilitation and Regulation) Act, 2010

(6)Whenever it appears to any Tourist Assistance Force Personnel that any beggar or hawker or a body of such person whose activities are prohibited under sub-section (1), have entered in the tourist area, shall direct the persons contravening the prohibition to leave the area and remove themselves beyond that area.