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[Cites 0, Cited by 0] [Section 114(1)] [Section 114] [Entire Act]

State of Tamilnadu - Subsection

Section 114(1)(g) in Tamil Nadu State Housing Board Act, 1961

(g)payment of all other sums due from the Board, other than those which are required by section 112 to be disbursed from the capital account.