Madhya Pradesh High Court
Sunil Prajapati vs The State Of Madhya Pradesh on 23 July, 2021
Author: Anjuli Palo
Bench: Anjuli Palo
1 MCRC-11332-2021 The High Court Of Madhya Pradesh MCRC-11332-2021 (SUNIL PRAJAPATI Vs THE STATE OF MADHYA PRADESH) 5 Jabalpur, Dated : 23-07-2021 Heard through Video Conferencing. Shri Ayur Jain, counsel for the applicant. Shri Jitendra Shrivastava, PL for the State. As prayed by learned counsel for the applicant, list after four weeks.
(SMT. ANJULI PALO) JUDGE PB Digitally signed by PRADYUMNA BARVE Date: 2021.07.23 17:49:28 +05'30'