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[Cites 0, Cited by 0] [Section 72] [Entire Act]

State of Rajasthan - Subsection

Section 72(2) in Rajasthan State Dental Council Rules, 2008

(2)For the first four years from the constitution of State Council, the Registrar of the State Council shall be a person appointed by the State Government, who shall held office during the pleasure of the State Government.