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[Cites 0, Cited by 0] [Section 560(1)] [Section 560] [Entire Act]

State of Uttar Pradesh - Subsection

Section 560(1)(d) in Rules under the United Provinces Excise Act, 1910

(d)A settlement report shall be submitted to the Excise Commissioner on or before September 15 every year in Form G-11-A for his sanction.