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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of West Bengal - Subsection

Section 7(1) in West Bengal Madrasah Service Commission Act, 2008

(1)The staff of the Commission shall consist of-
(a)a Secretary who shall be appointed by the State Government, and
(b)such other employees as the Commission may, with the previous approval of the State Government, appoint from time to time.