Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 83] [Entire Act] State of Tamilnadu - Subsection Section 83(2) in Tamil Nadu Electricity Regulatory Commission (Licensing) Regulations, 2005 (2)Provided that no such order shall be made after the expiry of a period of two years from the date of commencement of this Act.
