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[Cites 0, Cited by 0] [Section 72(2)] [Section 72] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 72(2)(f) in The Jammu and Kashmir Standards of Weights and Measures (Enforcement) Act, 1997

(f)the form and manner in which an application shall be made under sub-section (3) of section 17;