Himachal Pradesh High Court
Kushal Chand vs . State Of Hp & Anr. on 31 May, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
Kushal Chand Vs. State of HP & anr.
CWP No.3397 of 2022 .
31.5.2022 Present:- Mr. V.B. Verma,Advocate,for the petitioner.
Mr. Ashok Sharma, Advocate General with Mr. Rajinder Dogra, Sr. Addl. Advocate General and M/s Vinod Thakur & Shiv Pal Manhans, Addl. AGs & Mr. Yudhvir Singh Thakur , Dy. AG for respondents-State.
Issue notice. Mr. Yudhvir Singh Thakur, learned Dy.
Advocate General accepts notice on behalf of the respondents.
Learned counsel for the petitioner prays for and is granted a day's time to take instructions.
List on 1.6.2022.
( Tarlok Singh Chauhan) Judge [[[ (Chander Bhusan Barowalia) Judge 31st May, 2022 (Guleria) ::: Downloaded on - 31/05/2022 20:13:54 :::CIS