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Union of India - Section

Section 44 in Indian Forest Act, 1927

44. All persons bound to aid in case of accident at depot.

- In case of any accident or emergency involving danger to any property at any such depot, every person employed at such depot, whether by the [Government] [[Substituted by A.O.1950, for"Crown" ]] or by any private person, shall render assistance to any Forest Officer or Police Officer demanding his aid in averting such danger or securing such property from damage or loss.