Bombay High Court
Gade Transport Ahmednagar vs Aai Tulja Bhavani Transport And Ors on 2 February, 2022
Author: Madhav J. Jamdar
Bench: G.S. Patel, Madhav J. Jamdar
904-IA-3403-2021-IN-ASWP-6199-2021 WITH IA-2883-2021 WITH IA-3403-2021
WITH IA-3402-2021 WITH WP-5100-2021 WITH WP-6394-2021 WITH WP-6518-2021
WITH WP-6812-2021+.DOC
Shephali
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 6199 OF 2021
WITH
INTERIM APPLICATION NO. 3403 OF 2021
IN
WRIT PETITION NO. 6199 OF 2021
WITH
INTERIM APPLICATION NO. 2883 OF 2021
IN
WRIT PETITION NO. 6199 OF 2021
WITH
INTERIM APPLICATION NO. 3402 OF 2021
IN
SHEPHALI
SANJAY
MORMARE
WRIT PETITION NO. 6199 OF 2021
Digitally signed by
SHEPHALI SANJAY WITH
MORMARE
Date: 2022.02.02
15:26:51 +0530
INTERIM APPLICATION NO. 41 OF 2022
IN
WRIT PETITION NO. 6199 OF 2021
Aai Tulja Bhavani Transport ...Petitioner
Versus
State of Maharashtra & Anr ...Respondents
WITH
Page 1 of 7
2nd February 2022
904-IA-3403-2021-IN-ASWP-6199-2021 WITH IA-2883-2021 WITH IA-3403-2021
WITH IA-3402-2021 WITH WP-5100-2021 WITH WP-6394-2021 WITH WP-6518-2021
WITH WP-6812-2021+.DOC
WRIT PETITION NO. 5100 OF 2021
Mariwala Bhatia Co-operative Consumer Society ...Petitioner
Ltd
Versus
The State of Maharashtra & Anr ...Respondents
WITH
WRIT PETITION NO. 6394 OF 2021
HP Ghumare through Proprietor Haridas S/o ...Petitioner
Pralhad Ghumare
Versus
The State of Maharashtra through Principal ...Respondents
Secretary & Anr
WITH
WRIT PETITION NO. 6518 OF 2021
Patil Transport Service through Partner Hanesh ...Petitioner
Dilip Patil
Versus
The State of Maharashtra through Secretary & ...Respondents
Ors
WITH
WRIT PETITION NO. 6812 OF 2021
WITH
INTERIM APPLICATION NO. 3354 OF 2021
IN
WRIT PETITION NO. 6812 OF 2021
Page 2 of 7
2nd February 2022
904-IA-3403-2021-IN-ASWP-6199-2021 WITH IA-2883-2021 WITH IA-3403-2021
WITH IA-3402-2021 WITH WP-5100-2021 WITH WP-6394-2021 WITH WP-6518-2021
WITH WP-6812-2021+.DOC
SB Konapure through Partners and POA ...Petitioner
Shivanand Basappa Konapure
Versus
The State of Maharashtra through GP & Ors ...Respondents
WITH
WRIT PETITION NO. 8550 OF 2021
Nobel Carrying Corporation through its Partner ...Petitioner
Mohiyoddin Abdulfaiz Sultan
Versus
The State of Maharashtra & Ors ...Respondents
WITH
WRIT PETITION NO. 8551 OF 2021
HP Ghumare through its Proprietor Haridas S/o ...Petitioner
Pralhad Ghumare
Versus
The State of Maharashtra & Anr ...Respondents
WITH
WRIT PETITION NO. 8552 OF 2021
HP Ghumare through its Proprietor Haridas S/o ...Petitioner
Pralhad Ghumare
Versus
The State of Maharashtra & Anr ...Respondents
WITH
WRIT PETITION NO. 8553 OF 2021
HP Ghumare through its Proprietor Haridas S/o ...Petitioner
Page 3 of 7
2nd February 2022
904-IA-3403-2021-IN-ASWP-6199-2021 WITH IA-2883-2021 WITH IA-3403-2021
WITH IA-3402-2021 WITH WP-5100-2021 WITH WP-6394-2021 WITH WP-6518-2021
WITH WP-6812-2021+.DOC
Pralhad Ghumare
Versus
The State of Maharashtra & Anr ...Respondents
WITH
WRIT PETITION NO. 8554 OF 2021
Shobhana Transport Company ...Petitioner
Versus
The State of Maharashtra ...Respondent
WITH
WRIT PETITION NO. 8598 OF 2021
Gupta Freight Carrier through proprietor Vishal ...Petitioner
Pannalal Gupta
Versus
The State of Maharashtra & Anr ...Respondents
WITH
WRIT PETITION NO. 9787 OF 2021
Joshi Frieght Carrier Through Partner Manoj s/o ...Petitioner
Biharilal Joshi
Versus
State of Maharashtra & Ors. ...Respondents
WITH
WRIT PETITION NO. 9786 OF 2021
Joshi Frieght Carrier Through Partner Manoj s/o ...Petitioner
Biharilal Joshi
Versus
State of Maharashtra & Ors. ...Respondents
Page 4 of 7
2nd February 2022
904-IA-3403-2021-IN-ASWP-6199-2021 WITH IA-2883-2021 WITH IA-3403-2021
WITH IA-3402-2021 WITH WP-5100-2021 WITH WP-6394-2021 WITH WP-6518-2021
WITH WP-6812-2021+.DOC
WITH
WRIT PETITION NO. 9785 OF 2021
WITH
INTERIM APPLICATION (ST) NO. 1462 OF 2022
IN
WRIT PETITION NO. 9785 OF 2021
Sainath Grain Traders Pvt Ltd Through Its ...Petitioner
Director
Versus
State of Maharashtra & Ors. ...Respondents
WITH
CONTEMPT PETITION NO. 479 OF 2021
Shobhana Transport Company, through partner ...Petitioner
Sanjay s/o Tukaram Mahajan
Versus
Principal Secretary, Food and Civil Supply
Consumer Protection Department Government
of Maharashtra ....Respondent
Mr Vishwajeet Sawant, Senior Advocate, with Rohan Kadam &
Vishwajeet Mohite, i/b Sidddharth R Kapre, for the Petitioner in
WP-6199/2021.
Mr Krishna Agrawal, i/b Talekar & Associates, for the Petitioner in
WP-6394/2021.
Mr AR Bamne, i/b M/s. AR Bamne Co, for Proposed Respondent No.
2-Bank of Baroda in IA/41/2022 in WP/6199/2021.
Mr Girish Godbole, with Hitesh Vyas, for the Applicant in
IA/1462/2022 and for the Petitioner in WP/9785/2021.
Page 5 of 7
2nd February 2022
904-IA-3403-2021-IN-ASWP-6199-2021 WITH IA-2883-2021 WITH IA-3403-2021
WITH IA-3402-2021 WITH WP-5100-2021 WITH WP-6394-2021 WITH WP-6518-2021
WITH WP-6812-2021+.DOC
Mr Sharan Jagtiani, Senior Advocate, with Nivit Srivastava and
Sneha Patil, i/b Maniar Srivastava Associates, for the Applicant
in IA/3403/2021 and IA/41/2022.
Mr Nivit Srivastava, with Sneha Patil, i/b Maniar Srivastava
Associates, for the Applicant in IA/3402/2021.
Mr Akshay Petkar, with Aniket Malu, for Petitioner in WP-
6518/2021.
Mr Ajita Mishra, with Ms Sadhana & N Srivastava, i/b Maniar
Srivastava, for Applicant in IA-3403/2021.
Ms Ayodya Patki, i/b Ashish Sonawane, for Applicant in IA-
2883/2021.
Mr AA Kumbhkoni, Advocate General, with PP Kakade, GP, AP
Shinde, 'B' Panel Counsel & RP Kadam, AGP, for Respondent-
State, in all Writs Petitions.
Mr Sudhir Halli, i/b Ruchira Halli, for Petitioner in WP-6812/2021.
Dr Abhinav Chandrachud, with Yash Dewal, i/b Ajay Patil, for
Respondent No.5 in WP/8550/2021.
CORAM G.S. Patel &
Madhav J. Jamdar, JJ.
DATED: 2nd February 2022 PC:-
INTERIM APPLICATION (ST) NO. 1462 OF 2022 IN WRIT PETITION NO. 9785 OF 2021:
1. The Interim Application seeks an amendment. We permit the amendment. Amendments are to be carried out by 8th February 2022 without need of reverification.Page 6 of 7
2nd February 2022 904-IA-3403-2021-IN-ASWP-6199-2021 WITH IA-2883-2021 WITH IA-3403-2021 WITH IA-3402-2021 WITH WP-5100-2021 WITH WP-6394-2021 WITH WP-6518-2021 WITH WP-6812-2021+.DOC
2. The Interim Application is disposed of in these terms.
3. List the entire group on 1st March 2022.
4. Previous order/s to continue until then.
5. All concerned will act on production of a digitally signed copy of this order.
(Madhav J. Jamdar, J) (G. S. Patel, J) Page 7 of 7 2nd February 2022