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Union of India - Section

Section 66 in The Semiconductor Integrated Circuits Layout-Design Rules, 2001

66. Order of the Appellate Board to the Registrar

.-Any order of the Appellate Board to the Registrar for rectification of the register shall indicate the details of making, expunging or varying an entry in the register. The Registrar upon receipt of the notice in Form OLD-7 from the Appellate Board shall rectify the register accordingly.Change of Address