Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 16 in The Semiconductor Integrated Circuits Layout-Design Act, 2000 16. No action of infringement of unregistered layout-design.— No person shall be entitled to institute any proceeding to prevent, or to recover damages for, the infringement of an unregistered layout-design.
