Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Himachal Pradesh - Subsection Section 9(d) in Chitkara University (Establishment and Regulation) Act, 2008 (d)bequests, donations, [except from parents and students,] [Inserted vide H.P. Act No. 19 of 2011.] endowments and any other grants; and
