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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(iv) in Andhra Pradesh Planning and Architecture Common Entrance Test (PACET) for entry into 5 year B.Arch, and 4 year B.Plng. and other related courses Rules, 2004

(iv)For the preparation of merit list, in case of more than one student scoring the same marks at PACET and qualifying examination put together, the tie shall be resolved to decide the relative rank as follows: