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[Cites 0, Cited by 0] [Section 62B(4)] [Section 62B] [Entire Act]

State of Jharkhand - Subsection

Section 62B(4)(vi) in Bihar Factories Rules, 1950

(vi)to carry out plant safety inspections in order to observe the physical conditions of work and the work practices and procedures followed by workers and to render advice on measures to be adopted for removing the unsafe physical conditions and preventing unsafe actions by workers;