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Allahabad High Court

Balram vs State Of U.P. And 4 Others on 17 December, 2020

Bench: Anjani Kumar Mishra, Prakash Padia





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 23711 of 2020
 

 
Petitioner :- Balram
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Devi Prasad Singh,Bare Lal
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.
 

Hon'ble Prakash Padia,J.

After some arguments, learned counsel for the petitioner states that he does not want to press the writ petition.

Accordingly, the writ petition is dismissed as not pressed.

It is made clear that no liberty has been granted to the petitioner to file a fresh writ petition on the same cause of action.

Order Date :- 17.12.2020 Mayank