Allahabad High Court
Balram vs State Of U.P. And 4 Others on 17 December, 2020
Bench: Anjani Kumar Mishra, Prakash Padia
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 9 Case :- WRIT - C No. - 23711 of 2020 Petitioner :- Balram Respondent :- State Of U.P. And 4 Others Counsel for Petitioner :- Devi Prasad Singh,Bare Lal Counsel for Respondent :- C.S.C. Hon'ble Anjani Kumar Mishra,J.
Hon'ble Prakash Padia,J.
After some arguments, learned counsel for the petitioner states that he does not want to press the writ petition.
Accordingly, the writ petition is dismissed as not pressed.
It is made clear that no liberty has been granted to the petitioner to file a fresh writ petition on the same cause of action.
Order Date :- 17.12.2020 Mayank