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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(l) in Railway Passengers (Cancellation Of Ticket And Refund Of Fare) Rules, 1998

(l)"TDR" means ticket deposit receipt issued to the passengers in lieu of the surrendered ticket, at the station wh ere the ticket has been surrendered by the passenger;
(iv)